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State of Uttar Pradesh - Section

Section 29 in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

29.

All business discussed or decided at a General Meeting shall be recorded in the proceeding book to be kept for the purpose and the minutes shall be signed by the person presiding at the Meeting as well as by the Managing Director of the Federation, members present may also sign, if so required by the Chairman or desired by them.