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[Cites 0, Cited by 0] [Section 132] [Entire Act]

Bengal Presidency - Subsection

Section 132(b) in Police Regulations, Bengal , 1943

(b)Every Deputy Superintendent has been appointed to perform, in the district where he is appointed as such, all the duties of a District Superintendent under sections 30 and 30A of the Police Act, 1861.