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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(q) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

(q)"Special pay" means an addition, in the nature of pay, to the emoluments of a post or of an employee granted in consideration of -
(i)the specially arduous nature of the duties;
(ii)a specific addition to the work or responsibility;