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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(h) in The Rajasthan Financial Corporation General Regulations, 2002

(h)"Register" means the register of shareholders kept in one or more books of the Corporation and includes the register of shareholders kept in computer floppies, diskettes, compact discs or any other electronic form under Section 6 as also the register of beneficial owners maintained by a depository under section 11 of the Depositories Act, 1996;