Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 442] [Entire Act] State of Punjab - Subsection Section 442(2) in The Punjab Municipal Act, 1999 (2)The provisions of sub-section (3) of section 532, sub-section (1) of section 533, and of section 534, shall apply when an entry is made upon any land under this section.
