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[Entire Act]
State of Jharkhand - Section
Section 15 in Departmental Examination of Assistant Public Prosecutors, Bihar Rules, 1986
15. The rewards to be given to successful candidates will be as detailed below subject to the condition that from all rewards granted, any rewards previously drawn for the same language are deducted.
| For all languages except Nepalese Paharia. | |
| Low Standard. | Higher Standard |
| Rs. 750 | Rs. 1000 |
| For Nepalese Paharia | |
| Rs. 250 | Rs. 500 |