Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(8)(ii) in The M.P. Foreign Liquor Rules, 1996

(ii)Project report of the proposed manufactory alongwith details regarding the plant and machinery and map of the manufactory building;