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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(3) in Account Rules for Lodging House Funds

(3)Number and date of the Government order sanctioning the grant or in the case of a sum received from any other source, the date on which such sum was received.
Grant received from Government or from any othersource. Sum (if any) to be appropriated from lodgingfunds as a condition of the grant. Total sum to be spent. Expenditure Balance
Date. Amount Voucher Date Amount
1 2 3 4 5 6 7 8
  Rs. Rs. Rs.     Rs.  
Transactions with the Treasury