Section 23(6) in Jammu and Kashmir Juvenile Justice Rules, 2007
(6)A person to be selected as a member of the Advisory Board shall have either of the following qualifications, in addition to five years experience in their respective field, namely:(a)respectable, well educated citizen with the background of special knowledge of social work, juvenile psychology, education, sociology or home science; or(b)a teacher or a doctor or a senior retired public servant who has been involved in work concerning juvenile welfare; or(c)a social worker of repute, who has been directly engaged in juvenile welfare.
