Gujarat High Court
Manager, Ipcl (Old Name) Now Reliance ... vs Mohammadsharif Nazumia Rathod on 16 December, 2020
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
C/SCA/13293/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13293 of 2020
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MANAGER, IPCL (OLD NAME) NOW RELIANCE INDUSTRIES LTD.
Versus
MOHAMMADSHARIF NAZUMIA RATHOD
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Appearance:
NANAVATI ASSOCIATES(1375) for the Petitioner(s) No. 1,2
MR SUBRAMANIAM IYER(2104) for the Respondent(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 2
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CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 16/12/2020
ORAL ORDER
Heard learned advocate Mr. Subramaniam Iyer for the respondent no.1 through video conference.
At the request of learned advocate Mr. Subramaniam Iyer, who appears for the respondent no.1, stand over to 25th January, 2021.
(BHARGAV D. KARIA, J) AMAR RATHOD Page 1 of 1 Downloaded on : Fri Dec 18 00:13:15 IST 2020