Supreme Court - Daily Orders
The Cit-10 Mumbai vs M/S Strides Arcolab Ltd on 7 July, 2014
8 ITEM NO.40 COURT NO.5 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(
s).
20322/2013
(Arising out of impugned final judgment and order dated 26/02/2013
in ITA No. 2111/2012 passed by the High Court Of Bombay)
THE CIT-10 MUMBAI Petitioner(s)
VERSUS
M/S STRIDES ARCOLAB LTD Respondent(s)
I.A. No. 1/2013 (with c/delay in filing SLP)
Date : 07/07/2014 This application was called on for hea
ring
today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. Mukul Rohtagi, Attorney General
Mr. D. L. Chidananda, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List on 01.09.2014.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.07.09 17:13:10 IST Reason: