Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 52 in The Port Of New Mangalore Rules, 1976 52. Opening of packages. - No package shall be opened inside the harbour by the importer, exporter or owner, for apportionment, examination or survey, without the permission of the Traffic Manager.
