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State of Manipur - Section

Section 5 in Manipur Conservation of Paddy Land and Wetland Act, 2014

5. The term of the Local Level Monitoring Committee and other related matters.

(1)The term of office of the non-official members of the Local Level Monitoring Committee shall be three years from the date of its constitution. After the expiry of the term of the Committee its non-official members may continue in office till the constitution of the next Committee.
(2)A non-official member may resign from his office at any time by writing under his hand.