Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(a) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(a)If he is of unsound mind and stands declared by a competent Medical Board; or