Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(1) in Shri Jagannath Temple Act, 1955 (1)to arrange for the proper performance of Seva-Puja and of the daily and periodical Nitis of the Temple in accordance with the record-of-rights;
