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State of Uttar Pradesh - Section

Section 24 in The U.P. Food and Civil Supplies (Weights and Measures) Service Rules, 1981

24. [Scales of pay] [For Latest Pay Scale, please see Current G.O.].

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service, whether in a substantive or officiating capacity or as a temporary measure, shall be such as may be determined by the Government from time to time.
(2)The scales of pay at the time of the commencement of these rules are given as follows : ,
  Name of post Scale of pay
  1 2
(1) Assistant Controller, Weights and Measures, Grade II. Rs. 400-15-475-E.B.-20-575-E.B.-25-750.
(2) Assistant Controller, Weights and Measures, Grade I. Rs. 550-30-700-E.B.-10-900-E.B.-50-1,200.
(3) Assistant Controller, Weights and Measures, Grade I(Selection Grade) Rs. 650-30-800-E.B.-50-1,050-E.B.-50-1,300.
(4) Dy. Controller, Weights and Measures Rs. 650-30-800-E.B.-50-1050-E.B.-50-1,300.