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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(4)(a) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

(a)issue to the applicant an election duty certificate in Form XXIV