Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Kerala - Subsection Section 37(1) in Kerala Agricultural University Act, 1971 (1)The Director of Students Welfare shall be a whole-time Officer of the University and shall be appointed by the Executive Committee in accordance with the Statutes.
