Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act] State of Maharashtra - Subsection Section 38(1)(b) in The Maharashtra Veterinary Practitioners Act, 1971 (b)the time and place at which the Council shall hold its meeting and the manner in which such meeting shall be summoned under section 9;