Supreme Court - Daily Orders
Neelachal Abasan Co-Op Society Ltd. vs State Of West Bengal on 5 August, 2014
8 ITEM NO.703 COURT NO.4 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
S.L.P.(C) No(s).17082 & 17844/2010
NEELACHAL ABASAN CO-OP SOCIETY LTD. Petitioner(s)
VERSUS
STATE OF WEST BENGAL & ORS Respondent(s)
Date : 05/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Bijan Ghosh,Adv.
Mr. Siddhartha Chowdhury,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 23rd September, 2014.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Mentioning slip is attached with R/P.) Signature Not Verified Digitally signed by Sarita Purohit Date: 2014.08.09 12:40:23 IST Reason: