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Supreme Court - Daily Orders

Neelachal Abasan Co-Op Society Ltd. vs State Of West Bengal on 5 August, 2014

8     ITEM NO.703                          COURT NO.4               SECTION XVI

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     S.L.P.(C) No(s).17082 & 17844/2010

     NEELACHAL ABASAN CO-OP SOCIETY LTD.                           Petitioner(s)

                                                VERSUS

     STATE OF WEST BENGAL & ORS                                    Respondent(s)

     Date : 05/08/2014 This petition was called on for hearing today.

     CORAM :
                            HON’BLE MR. JUSTICE ANIL R. DAVE
                            HON’BLE MR. JUSTICE VIKRAMAJIT SEN
                            HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE

     For Petitioner(s)             Mr. Bijan Ghosh,Adv.
                                   Mr. Siddhartha Chowdhury,Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List the matters on 23rd September, 2014.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Mentioning slip is attached with R/P.) Signature Not Verified Digitally signed by Sarita Purohit Date: 2014.08.09 12:40:23 IST Reason: