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[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

State of Andhra Pradesh - Subsection

Section 103(1)(c) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(c)whether in his opinion such account has been lodged within the time and in the manner required by the Act and these rules.