Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Securities And Exchange Board Of India - Subsection Section 32(iii) in Securities and Exchange Board of India (Research Analysts) Regulations, 2014 (iii)furnishes to the Board information which is false or misleading in any material particular;
