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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Goa - Subsection

Section 28(1)(a) in The Goa Panchayat Raj Act, 1994

(a)use or operate within or at the entrance of the polling station or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loudspeaker; or