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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

State of Uttar Pradesh - Subsection

Section 94(3)(x) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(x)Such other officers, of the district as are in charge of the department concerned with any of the functions of the Zila Panchayat specified in Part 'A' of Schedule II :