Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 11 in The East Punjab Moveable Property (Requisitioning) Act, 1947 11. Repeal of Ordinance. - The East Punjab Movable Property (Requisitioning) Ordinance, 1947, is hereby repealed.
