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Allahabad High Court

The Commissioner Of Income Tax And ... vs M/S Hindon River Mills Ltd. on 22 July, 2010

Bench: Rajes Kumar, Bharati Sapru

Court No. - 37
Case :- INCOME TAX APPEAL DEFECTIVE No. - 133 of 2008
Petitioner :- The Commissioner Of Income Tax And Another

Respondent :- M/S Hindon River Mills Ltd.
Petitioner Counsel :- S.C.(Dhananjay Awasthi)

Hon'ble Rajes Kumar,J.

Hon'ble Bharati Sapru,J.

In View of the finding recorded by the Tribunal, we are of the View that no substantial question of law arises from the order of the Tribunal. The appeal fails and is dismissed. Order Date :- 22.7.2010 L.F./11