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[Cites 0, Cited by 1] [Section 8] [Entire Act]

State of Madhya Bharat - Subsection

Section 8(1) in The Madhya Bharat Abolition of Jagirs Rules

(1)The jagir Commissioner shall issue an order sanctioning payment of the amount of compensation of instalment thereof, as the case may be, payable to the jagirdar as per meme in Form 'A', and for adjustment of amount of deductions as specified in the said Form. A copy of the order shall be forwarded to the Collector, Compensation Officer, Deputy Compensation officer and to the Accountant-General.