Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 89 in The Goa Medical Council Rules, 1995 89. Annual Statement of Income and Expenditure. - The Registrar shall, in the month of July in each year, prepare a statement of the income and expenditure of the preceding financial year, and draw the attention of the council to such matters as seen deserving of notice.
