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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Haryana - Subsection

Section 56(2)(a) in The Gurugram Metropolitan Development Authority Act, 2017

(a)the allowances that members, other than ex-officio members, shall receive for attending the meetings of the Authority under sub-section (1) of section 6;