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[Cites 0, Cited by 0] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(2) in Code on Social Security, 2020

(2)The State Government shall frame and notify, from time to time, suitable welfare schemes for unorganised workers, including schemes relating to-
(i)provident fund;
(ii)employment injury benefit;
(iii)housing;
(iv)educational schemes for children;
(v)skill upgradation of workers;
(vi)funeral assistance; and
(vii)old age homes.