Supreme Court - Daily Orders
State Of U.P vs Rajendra Singh Bhandari on 4 July, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.53 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 526/2017
STATE OF U.P Appellant(s)
VERSUS
RAJENDRA SINGH BHANDARI Respondent(s)
(For ex parte stay)
C.A. No. 1359/2017 (XVII)
(FOR STAY APPLICATION and FOR EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 1360/2017 (XVII)
(FOR EX-PARTE STAY and FOR EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 2481/2017 (XVII)
(FOR PERMISSION TO FILE APPEAL AND FOR STAY APPLICATION)
WITH
C.A. No. 1561/2017 (XVII)
(FOR STAY APPLICATION AND FOR EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 4917/2017 (XVII)
(FOR PERMISSION TO FILE ANNEXURES)
C.A. No. 4936/2017 (XVII)
(FOR STAY APPLICATION)
C.A. No. 5735/2017 (XVII)
(FOR STAY APPLICATION)
Date : 04-07-2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Appellant(s) Mr. Tushar Mehta, ASG
Mr. Dhruv Pal, Adv.
Mr. Shree Pal Singh, AOR
Signature Not Verified
Mr. M. R. Shamshad, AOR
Digitally signed by
MEENAKSHI KOHLI
Date: 2017.07.06
Mr. V. N. Raghupathy, AOR
16:57:54 IST
Reason:
1
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Sanjay Kumar Visen, AOR
Ms. Aruna Mathur, Adv.
Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
Mr. Amit Arora, Adv.
For M/s Arputham Aruna And Co.
Mr. Guntur Prabhakar, AOR
Ms. Prerna Singh, Adv.
Ms. Rachana Srivastava, AOR
Ms. Monika, Adv.
Mr. Sukrit R. Kapoor, Adv.
Mr. P.S. Narsimha, ASG
Mr. S.S. Shamshery, Adv.
Mr. Amit Sharma, Adv.
Mr. Ankit Raj, Adv.
Ms. Ruchi Kohli, Adv.
For Respondent(s) Mr. Aniruddh Joshi, Adv.
Mr. Vivek Gupta, AOR
Mr. Mukesh Verma, Adv.
Mr. Pawan Kumar Shukla, Adv.
Mr. Bikash Kumar Sinha, Adv.
Mr. Yash Pal Dhingra, AOR
Mr. Dharmendra Kumar Sinha, AOR
Mr. Arjun Garg, AOR
Mr. Ranjan Mukherjee, AOR
Mr. Pragyan Sharma, Adv.
Mr. Shikhar Garg, Adv.
Mr. Ganesh Bapu, Adv.
Mr. P. V. Yogeswaran, AOR
Mr. Som Raj Choudhury, AOR
Mr. Bhupesh Narula, Adv.
Mr. K.V. Jagdishvaran, Adv.
Ms. G. Indira, AOR
Mr. Shubham Bhalla, AOR
Ms. Vidushi, Adv.
2
Mr. V. G. Pragasam, AOR
Ms. Ruchira Gupta, Adv.
Mr. S.R.Singh, Sr. Adv.
Mr. Sandeep Singh, Adv.
Ms. Alka Sinha, Adv.
Mr. Anuvrat Sharma, Adv.
Mrs. K. Enatoli Sema, Adv.
Mr. Edward Belho, Adv.
Mr. Amit Kumar Singh, Adv.
Mr. K. Luikang Michael, Adv.
Ms. Elix Gangmei, Adv.
Mr. Z.H. Isaac Haiding, Adv.
Mr. G.M. Kanoosa, Adv.
Mr. M. Shoeb Alam, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 10.07.2017.
(MEENAKSHI KOHLI) (SHARDA KAPOOR) COURT MASTER ASSISTANT REGISTRAR 3