Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(n) in The Delhi Electricity Regulatory Commission (Management And Development Of Human Resources) Regulations, 2001

(n)"Appointment on contractual basis" means an appointment made by the appointing authority in accordance with the provisions of these regulations for a limited period on contractual basis.