Section 18(3) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

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State of Uttar Pradesh - Subsection

Section 18(3) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

(3)If the applicant is a minor brother of the deceased officer/ pensioner, the statement against item 16 should be supported by a certificate of age (in original) with two attested copies showing the date of birth of the applicant.The original will be returned to the applicant after the necessary verification.History of Service(Showing interruption) of.......... Dale of birth

Estabment	Appointment	Pay	Acting allowance	Date of beginning	Date of ending	Period reckoned as service	Period not reckoned service	Remarks	How verified	Remarks by the officer
1	2	3	4	5	6	7	8	9	10	11
Y.M.D. Y.M.D.Total period of service

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(A)Remarks by Head of Office/Department

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State of Uttar Pradesh - Subsection

Section 18(3) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972