Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12A in Banaras Hindu University Act, 1915 12A. [ Other authorities.- [Substiuted for section 12A by Act 52 of 1966, section 12] Subject to the provisions of this Act, the functions, powers and duties of the other authorities of the University shall be provided for by the Statutes.]
