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Madras High Court

S.Saharbanu vs The Secretary on 2 December, 2021

Author: Krishnan Ramasamy

Bench: Krishnan Ramasamy

                                                                            W.P.No.15909 of 2017

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 02.12.2021

                                                       CORAM:

                                   The Hon'ble Mr.Justice Krishnan Ramasamy

                                                W.P.No.15909 of 2017
                                                        and
                                               W.M.P.No.17217 of 2017

                     S.Saharbanu                                          ...Petitioner

                                                          Vs
                     1. The Secretary,
                        Government of India,
                        Ministry of Information and Broadcasting,
                        'A' Wing Shastri Bhavan,
                        Dr.Rajendra Prasad Road,
                        New Delhi – 110 001.

                     2. M/s.Tamil Nadu Arasu Cable TV Corporation Limited,
                        Represented by General Manager,
                        “Dugar Towers”, 6th Floor,
                        Old No.34, New No.123,
                        Marshalls Road, Egmore,
                        Chennai – 600 008.                                 ...Respondents

                     Prayer: Writ Petition filed Under Article 226 of the Constitution of India
                     praying for issuance of Writ of Mandamus directing the 1st respondent to


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                                                                                       W.P.No.15909 of 2017

                     forbear the 2nd respondent from allotting new Local Cable TV Operator in
                     existing Local Cable TV Operator area and allow the petitioner to provide
                     Digital Addressable System Signal to their intending customers and also direct
                     the 1st respondent to take action on the 2nd respondent and its erring officials for
                     disturbing of implementation of Digital Addressable System.
                                        For Petitioner     :      Mr.Vinoth Raj
                                        For R1             :      Mr.Venkataswamy Babu
                                                                  Senior Panel Counsel
                                                                 *****
                                                               O R D ER

                                  The relief sought for in the present writ petition is to direct the 1st

                     respondent to forbear the 2nd respondent from allotting new Local Cable TV

                     Operator in existing Local Cable TV Operator area and allow the petitioner to

                     provide Digital Addressable System Signal to their intending customers and

                     also direct the 1st respondent to take action on the 2nd respondent and its erring

                     officials for disturbing of implementation of Digital Addressable System.



                                  2. When the matter is taken up for hearing today i.e., on 02.12.2021, the

                     learned counsel appearing for the petitioner submitted that by efflux of time,

                     the relief sought for in this writ petition has become infructuous and there is


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                                                                                     W.P.No.15909 of 2017

                     nothing survives for adjudication.



                                  3. In view of the above submission, this Writ Petition is dismissed as

                     having become infructuous. No costs. Consequently, connected miscellaneous

                     petition is closed.


                                                                                             02.12.2021
                     Index: Yes/No
                     Speaking/Non-speaking Order

                     sp/jd


                     To

                     1. The Secretary,
                        Government of India,
                        Ministry of Information and Broadcasting,
                        'A' Wing Shastri Bhavan,
                        Dr.Rajendra Prasad Road,
                        New Delhi – 110 001.

                     2. The General Manager,
                        M/s.Tamil Nadu Arasu Cable TV Corporation Limited,
                        “Dugar Towers”, 6th Floor,
                        Old No.34, New No.123,
                        Marshalls Road, Egmore,
                        Chennai – 600 008.

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                                       W.P.No.15909 of 2017




                                  Krishnan Ramasamy , J.

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