Punjab-Haryana High Court
Mauji Ram And Another vs Ram Kali And Others on 11 February, 2009
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Revision No. 6050 of 2008
Date of decision: 11.02.2009.
Mauji Ram and another ...Petitioners
Versus
Ram Kali and others ...Respondents
CORAM: HON'BLE MR. JUSTICE S.D.ANAND.
Present: Mr. C.B.Goel, Advocate, for the petitioners
Mr. Ashish Aggarwal, Advocate for respondent-
Sandeep Bhatia.
*****
S.D.ANAND, J.
For orders, see order of even date passed in Civil Revision No.6049 of 2008 (Mauji Ram and another Vs. Ram Kali and others).
February 11, 2009 (S.D.Anand) Pka Judge