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[Cites 0, Cited by 0] [Section 0(6)] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(6)(f) in UGC (Institutions Deemed to be Universities) Regulations, 2019

(f)In case of institutions of Central/State/UT Government, a letter of commitment from the respective Government to continue financial support to the institution even after declaration as an Institution Deemed to be University.