Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65C] [Entire Act] State of Jharkhand - Subsection Section 65C(2) in Bihar Education Code, 1961 (2)The Planning Committee shall conduct its business and discharge its functions in accordance with such rules as may be made by the State Government in this behalf.