Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(1) in The City Civil Court Act, 1953 (1)The local limits of the jurisdiction of the City Civil Court shall be the City of Calcutta.
