Himachal Pradesh High Court
Joni & Another vs Anokhi Ram & Another on 19 July, 2017
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
IN THE HIGH COURT OF HIMACHAL PRADESH
SHIMLA
Civil Revision No. 19 of 2017
Decided on : 19.7.2017
.
Joni & another .....Petitioners.
Versus
Anokhi Ram & another ....Respondents.
Coram:
The Hon'ble Mr. Justice Sureshwar Thakur, Judge.
Whether approved for reporting?1
For the petitioners: r Mr. H.R. Jhingta, Advocate.
For the respondents: Mr. Dinesh Kumar, Advocate, for
respondent No.1.
Mr. Lalit Kumar Sharma, Advocate, for
respondent No.2.
Sureshwar Thakur, J (oral)
The learned counsel for the petitioners prays for and is permitted to withdraw the instant petition. Accordingly, the present petition is dismissed as withdrawn. Pending applications, if any, also stand disposed of.
19th July, 2017 (Sureshwar Thakur),
(kck) Judge.
1
Whether reporters of the local papers may be allowed to see the judgment?
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