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[Cites 0, Cited by 5] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2) in Orissa Education Act, 1969

(2)It shall be the duty of the Co-ordination Committee to recommend methods for maintaining a uniform standard of instruction given and examinations held by the different Universities established under law in the State and also in regard to matters of common interest to such Universities and send its recommendations to the Universities concerned.