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Union of India - Section

Section 109 in The Patent Rules, 2003

109. Application for registration of patent agents

.-(1) Every person who desires to be registered as a patent agent shall make an application in [Form 22] [ Substituted by S.O. 1418(E), dated 28.12.2004, for " Form 23" (w.e.f. 1.1.2005).].
(2)The applicant shall furnish such other information as may be required by the Controller.
(3)[ A person desirous to appear in the qualifying examination under rule 110 shall make a request to the Controller along with the fee specified in the First Schedule after announcement of such examination and within the period as may be specified in the announcement.] [Substituted by Notification No. G.S.R. 523(E), dated 16.5.2016 (w.e.f. 2.5.2003).]