Section 2(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962
(a)[ "Act" means the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 (Tamil Nadu Act 58 of 1961), as modified by the Tamil Nadu Land Reforms (Reduction of Ceiling on Land) Act, 1970 (Tamil Nadu Act 17 of 1970);] [Substituted by G. O. Ms. No. 2828, dated the 7th September 1970.]
