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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

(1)Any person who intends to subdivide, reconstitute or improve his plot shall make an application to the Trust in Form I and submit such plans to such scales and statements in quadruplicate and in such details as the specified in these rules, Prints in other reproduction paper shall be submitted of which at least one set shall be cloth mounted.