Delhi High Court - Orders
National M.Sc. Medical Teachers ... vs National Medical Commission & Ors on 9 November, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~26 to 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9115/2020 & CM APPL. 31386-87/2021 & CM APPL.
4169/2022, CM APPL. 17657/2022
NATIONAL M.SC. MEDICAL TEACHERS
ASSOCIATION (REGD) ..... Petitioner
Through: Mr. J. Sai Deepak, Mr. Avinash K.
Sharma and Mr. Ankur Vyas,
Advocates.
versus
NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Michelle Biakthansangi
Das, Mr. Bhanu Gulati and Mr.
Abhijit Chakravarty, Advocates for
R-1.
Mr. Shivendra Singh and Mr. Bikram
Dwivedi, Advocates for R-3.
Mr. Manish Singhvi, Senior Advocate
with Ms. Mrinmoi Chatterjee,
Advocate for R-3.
Mr. Darpan Wadhwa, Senior
Advocate with Mr. Arun Bhatta, Mr.
Rohan Shama and Mr. Aamer Vaid,
Advocates for R-4.
Ms. Monika Arora, CGSC for UOI
with Mr. Yash Tyagi, Advocate.
27
+ W.P.(C) 10633/2020
ASSOCIATION OF PHDS IN MEDICAL
SCIENCES(REGD) ..... Petitioner
Signature Not Verified
Digitally Signed W.P.(C) 9115/2020 and conn. matters 1
By:VINOD KUMAR
Signing Date:11.11.2022
17:50:47
Through: Mr. Kumar Rajesh Singh and Ms.
Punam Singh, Advocates.
versus
NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Michelle Biakthansangi
Das, Mr. Bhanu Gulati and Mr.
Abhijit Chakravarty, Advocates for
R-1.
Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocate for R-2.
Mr. Shivendra Singh and Mr. Bikram
Dwivedi, Advocates for R-3.
Mr. Shivendra Singh and Mr. Bikram
Dwivedi, Advocates for R-3.
Mr. Darpan Wadhwa, Senior
Advocate with Mr. Arun Bhatta, Mr.
Rohan Shama and Mr. Aamer Vaid,
Advocates for R-4.
Ms. Monika Arora, CGSC for UOI
with Mr. Yash Tyagi, Advocate.
Ms. Meghna De and Mr. Siddharth
Sapra, Advocates for respondent
-Smt. Krishna.
28
+ W.P.(C) 8161/2021 & CM APPL. 25361/2021
RAKESH KUMAR & ORS. ..... Petitioners
Through: Mr. J. Sai Deepak, Mr. Avinash K.
Sharma and Mr. Ankur Vyas,
Advocates.
versus
NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents
Through: Mr. T. Singhdev, Ms. Ramanpreet
Signature Not Verified
Digitally Signed W.P.(C) 9115/2020 and conn. matters 2
By:VINOD KUMAR
Signing Date:11.11.2022
17:50:47
Kaur, Ms. Michelle Biakthansangi
Das, Mr. Bhanu Gulati and Mr.
Abhijit Chakravarty, Advocates for
R-1.
Ms. Monika Arora, CGSC for UOI
with Mr. Yash Tyagi, Advocate.
29
+ W.P.(C) 11452/2021 & CM APPL. 35255/2021, CM APPL.
42699/2021 & CM APPL. 43077/2021
ANAND SWAROOP & ORS. ..... Petitioners
Through: Mr. Animesh Kumar and Mr. Nishant
Kumar, Advocates.
versus
NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Michelle Biakthansangi
Das, Mr. Bhanu Gulati and Mr.
Abhijit Chakravarty, Advocates for
R-1.
Mr. Jivesh Tripathi, Senior Panel
Counsel with Ms. Samiksha and Mr.
Anirudh Shukla, Advocates for UOI.
Ms. Mrinmoi Chatterjee, Advocate
for Impleadment Applicant.
30
+ W.P.(C) 14101/2021 & CM APPL. 44488/2021
DR. RITESH KUMAR ..... Petitioner
Through: Mr. J. Sai Deepak, Mr. Avinash K.
Sharma and Mr. Ankur Vyas,
Advocates.
versus
Signature Not Verified
Digitally Signed W.P.(C) 9115/2020 and conn. matters 3
By:VINOD KUMAR
Signing Date:11.11.2022
17:50:47
NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Michelle Biakthansangi
Das, Mr. Bhanu Gulati and Mr.
Abhijit Chakravarty, Advocates for
R-1.
Ms. Monika Arora, CGSC for UOI
with Mr. Yash Tyagi, Advocate.
31
+ W.P.(C) 1368/2022 & CM APPL. 3982/2022
ASSOCIATION OF CLINICAL BIOCHEMISTS AND
MICROBIOLOGISTS- ACMB (REGD). ..... Petitioner
Through: Mr. Jay Savla, Senior Advocate with
Mr. Jasdeep Dhillon and Mr. Rajpal
Singh, Advocates.
versus
NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Michelle Biakthansangi
Das, Mr. Bhanu Gulati and Mr.
Abhijit Chakravarty, Advocates for
R-1.
Ms. Monika Arora, CGSC with Mr.
Jitendra Kumar Tripathi, Govt.
Pleader for UOI.
Mr. Apoorv Kurup, CGSC with Ms.
Nidhi Mittal, Ms. Aparna Arun, Mr.
Ojaswa Pathak, Advocates for R-2 &
R-3.
32
+ W.P.(C) 1607/2022, CM APPL. 4626/2022 & CM APPL. 8761/2022
Signature Not Verified
Digitally Signed W.P.(C) 9115/2020 and conn. matters 4
By:VINOD KUMAR
Signing Date:11.11.2022
17:50:47
ALL INDIA PRE AND PARA CLINICAL
MEDICOS ASSOCIATION ..... Petitioner
Through: Mr. Manish Singhvi, Senior Advocate
with Ms. Mrinmoi Chatterjee,
Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Michelle Biakthansangi
Das, Mr. Bhanu Gulati and Mr.
Abhijit Chakravarty, Advocates for
R-1.
Ms. Monika Arora, CGSC for UOI
with Mr. Yash Tyagi, Advocate.
Mr. J. Sai Deepak, Mr. Avinash K.
Sharma and Mr. Ankur Vyas,
Advocates for R-3.
Mr. Jay Savla, Senior Advocate with
Mr. Jasdeep Dhillon and Mr. Rajpal
Singh, Advocates for
Impleader/ACBM.
33
+ W.P.(C) 7927/2022 & CM APPL. 25152/2022
CHAHAT CHOUDHARY ..... Petitioner
Through: Mr. Kailash Kr. Jha, Mr. Kamlesh
Mishra and Ms. Shweta Priya,
Advocates.
Mr. Vishal Kalra, Advocate.
versus
NATIONAL MEDICAL COMMISSION AND ORS ..... Respondents
Through: Mr. T. Singhdev, Ms. Ramanpreet
Kaur, Ms. Michelle Biakthansangi
Signature Not Verified
Digitally Signed W.P.(C) 9115/2020 and conn. matters 5
By:VINOD KUMAR
Signing Date:11.11.2022
17:50:47
Das, Mr. Bhanu Gulati and Mr.
Abhijit Chakravarty, Advocates for
R-1.
Ms. Monika Arora, CGSC for UOI
with Mr. Sarvan Kumar, GP.
Mr. Shubham Bhalla and Mr. Deepak
Samota, Advocates for R-4
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 09.11.2022
1. There are certain applications filed by interveners. Noticing the nature of controversy and the request made in the intervention application, we permit the counsels to address arguments at the time of final hearing.
2. List the petitions for hearing on 07.12.2022 at the end of the Board.
3. Parties shall file a convenience compilation along with a brief note of submissions before the next date of hearing.
4. Interim order to continue.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J NOVEMBER 9, 2022 nd Signature Not Verified Digitally Signed W.P.(C) 9115/2020 and conn. matters 6 By:VINOD KUMAR Signing Date:11.11.2022 17:50:47