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Delhi High Court - Orders

National M.Sc. Medical Teachers ... vs National Medical Commission & Ors on 9 November, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Tushar Rao Gedela

                          $~26 to 33
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 9115/2020 & CM APPL. 31386-87/2021 & CM APPL.
                               4169/2022, CM APPL. 17657/2022

                               NATIONAL M.SC. MEDICAL TEACHERS
                               ASSOCIATION (REGD)                               ..... Petitioner
                                                 Through:    Mr. J. Sai Deepak, Mr. Avinash K.
                                                             Sharma and Mr. Ankur Vyas,
                                                             Advocates.
                                                 versus

                               NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
                                                 Through:    Mr. T. Singhdev, Ms. Ramanpreet
                                                             Kaur, Ms. Michelle Biakthansangi
                                                             Das, Mr. Bhanu Gulati and Mr.
                                                             Abhijit Chakravarty, Advocates for
                                                             R-1.
                                                             Mr. Shivendra Singh and Mr. Bikram
                                                             Dwivedi, Advocates for R-3.
                                                             Mr. Manish Singhvi, Senior Advocate
                                                             with Ms. Mrinmoi Chatterjee,
                                                             Advocate for R-3.
                                                             Mr.    Darpan     Wadhwa,    Senior
                                                             Advocate with Mr. Arun Bhatta, Mr.
                                                             Rohan Shama and Mr. Aamer Vaid,
                                                             Advocates for R-4.
                                                             Ms. Monika Arora, CGSC for UOI
                                                             with Mr. Yash Tyagi, Advocate.


                          27
                          +    W.P.(C) 10633/2020
                               ASSOCIATION OF PHDS IN MEDICAL
                               SCIENCES(REGD)                                  ..... Petitioner



Signature Not Verified
Digitally Signed               W.P.(C) 9115/2020 and conn. matters                          1
By:VINOD KUMAR
Signing Date:11.11.2022
17:50:47
                                                  Through:    Mr. Kumar Rajesh Singh and Ms.
                                                             Punam Singh, Advocates.
                                                 versus

                               NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents
                                                 Through:    Mr. T. Singhdev, Ms. Ramanpreet
                                                             Kaur, Ms. Michelle Biakthansangi
                                                             Das, Mr. Bhanu Gulati and Mr.
                                                             Abhijit Chakravarty, Advocates for
                                                             R-1.
                                                             Mr. Vikram Jetly, CGSC with Ms.
                                                             Shreya Jetly, Advocate for R-2.
                                                             Mr. Shivendra Singh and Mr. Bikram
                                                             Dwivedi, Advocates for R-3.
                                                             Mr. Shivendra Singh and Mr. Bikram
                                                             Dwivedi, Advocates for R-3.
                                                             Mr.    Darpan     Wadhwa,       Senior
                                                             Advocate with Mr. Arun Bhatta, Mr.
                                                             Rohan Shama and Mr. Aamer Vaid,
                                                             Advocates for R-4.
                                                             Ms. Monika Arora, CGSC for UOI
                                                             with Mr. Yash Tyagi, Advocate.
                                                             Ms. Meghna De and Mr. Siddharth
                                                             Sapra, Advocates for respondent
                                                             -Smt. Krishna.

                          28
                          +    W.P.(C) 8161/2021 & CM APPL. 25361/2021
                               RAKESH KUMAR & ORS.                               ..... Petitioners
                                                 Through:    Mr. J. Sai Deepak, Mr. Avinash K.
                                                             Sharma and Mr. Ankur Vyas,
                                                             Advocates.
                                                 versus

                               NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents
                                                 Through:    Mr. T. Singhdev, Ms. Ramanpreet



Signature Not Verified
Digitally Signed               W.P.(C) 9115/2020 and conn. matters                           2
By:VINOD KUMAR
Signing Date:11.11.2022
17:50:47
                                                              Kaur, Ms. Michelle Biakthansangi
                                                             Das, Mr. Bhanu Gulati and Mr.
                                                             Abhijit Chakravarty, Advocates for
                                                             R-1.
                                                             Ms. Monika Arora, CGSC for UOI
                                                             with Mr. Yash Tyagi, Advocate.


                          29
                          +    W.P.(C) 11452/2021 & CM APPL. 35255/2021, CM APPL.
                               42699/2021 & CM APPL. 43077/2021

                               ANAND SWAROOP & ORS.                            ..... Petitioners
                                                 Through:    Mr. Animesh Kumar and Mr. Nishant
                                                             Kumar, Advocates.
                                                 versus

                               NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
                                                 Through:    Mr. T. Singhdev, Ms. Ramanpreet
                                                             Kaur, Ms. Michelle Biakthansangi
                                                             Das, Mr. Bhanu Gulati and Mr.
                                                             Abhijit Chakravarty, Advocates for
                                                             R-1.
                                                             Mr. Jivesh Tripathi, Senior Panel
                                                             Counsel with Ms. Samiksha and Mr.
                                                             Anirudh Shukla, Advocates for UOI.
                                                             Ms. Mrinmoi Chatterjee, Advocate
                                                             for Impleadment Applicant.

                          30
                          +    W.P.(C) 14101/2021 & CM APPL. 44488/2021
                               DR. RITESH KUMAR                                 ..... Petitioner
                                                 Through:    Mr. J. Sai Deepak, Mr. Avinash K.
                                                             Sharma and Mr. Ankur Vyas,
                                                             Advocates.
                                                 versus



Signature Not Verified
Digitally Signed               W.P.(C) 9115/2020 and conn. matters                         3
By:VINOD KUMAR
Signing Date:11.11.2022
17:50:47
                                NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents
                                                 Through:    Mr. T. Singhdev, Ms. Ramanpreet
                                                             Kaur, Ms. Michelle Biakthansangi
                                                             Das, Mr. Bhanu Gulati and Mr.
                                                             Abhijit Chakravarty, Advocates for
                                                             R-1.
                                                             Ms. Monika Arora, CGSC for UOI
                                                             with Mr. Yash Tyagi, Advocate.

                          31
                          +    W.P.(C) 1368/2022 & CM APPL. 3982/2022
                               ASSOCIATION OF CLINICAL BIOCHEMISTS AND
                               MICROBIOLOGISTS- ACMB (REGD).               ..... Petitioner
                                            Through: Mr. Jay Savla, Senior Advocate with
                                                      Mr. Jasdeep Dhillon and Mr. Rajpal
                                                      Singh, Advocates.
                                            versus

                               NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
                                                 Through:    Mr. T. Singhdev, Ms. Ramanpreet
                                                             Kaur, Ms. Michelle Biakthansangi
                                                             Das, Mr. Bhanu Gulati and Mr.
                                                             Abhijit Chakravarty, Advocates for
                                                             R-1.
                                                             Ms. Monika Arora, CGSC with Mr.
                                                             Jitendra Kumar Tripathi, Govt.
                                                             Pleader for UOI.
                                                             Mr. Apoorv Kurup, CGSC with Ms.
                                                             Nidhi Mittal, Ms. Aparna Arun, Mr.
                                                             Ojaswa Pathak, Advocates for R-2 &
                                                             R-3.


                          32
                          +    W.P.(C) 1607/2022, CM APPL. 4626/2022 & CM APPL. 8761/2022



Signature Not Verified
Digitally Signed               W.P.(C) 9115/2020 and conn. matters                       4
By:VINOD KUMAR
Signing Date:11.11.2022
17:50:47
                                ALL INDIA PRE AND PARA CLINICAL
                               MEDICOS ASSOCIATION                              ..... Petitioner
                                                 Through:    Mr. Manish Singhvi, Senior Advocate
                                                             with Ms. Mrinmoi Chatterjee,
                                                             Advocate.
                                                 versus

                               UNION OF INDIA & ORS.                          ..... Respondents
                                                 Through:    Mr. T. Singhdev, Ms. Ramanpreet
                                                             Kaur, Ms. Michelle Biakthansangi
                                                             Das, Mr. Bhanu Gulati and Mr.
                                                             Abhijit Chakravarty, Advocates for
                                                             R-1.
                                                             Ms. Monika Arora, CGSC for UOI
                                                             with Mr. Yash Tyagi, Advocate.
                                                             Mr. J. Sai Deepak, Mr. Avinash K.
                                                             Sharma and Mr. Ankur Vyas,
                                                             Advocates for R-3.
                                                             Mr. Jay Savla, Senior Advocate with
                                                             Mr. Jasdeep Dhillon and Mr. Rajpal
                                                             Singh,         Advocates        for
                                                             Impleader/ACBM.


                          33
                          +    W.P.(C) 7927/2022 & CM APPL. 25152/2022
                               CHAHAT CHOUDHARY                                  ..... Petitioner
                                                 Through:    Mr. Kailash Kr. Jha, Mr. Kamlesh
                                                             Mishra and Ms. Shweta Priya,
                                                             Advocates.
                                                             Mr. Vishal Kalra, Advocate.
                                                 versus

                               NATIONAL MEDICAL COMMISSION AND ORS ..... Respondents
                                                 Through:    Mr. T. Singhdev, Ms. Ramanpreet
                                                             Kaur, Ms. Michelle Biakthansangi


Signature Not Verified
Digitally Signed               W.P.(C) 9115/2020 and conn. matters                          5
By:VINOD KUMAR
Signing Date:11.11.2022
17:50:47
                                                                  Das, Mr. Bhanu Gulati and Mr.
                                                                 Abhijit Chakravarty, Advocates for
                                                                 R-1.
                                                                 Ms. Monika Arora, CGSC for UOI
                                                                 with Mr. Sarvan Kumar, GP.
                                                                 Mr. Shubham Bhalla and Mr. Deepak
                                                                 Samota, Advocates for R-4

                              CORAM:
                              HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                              HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                           ORDER

% 09.11.2022

1. There are certain applications filed by interveners. Noticing the nature of controversy and the request made in the intervention application, we permit the counsels to address arguments at the time of final hearing.

2. List the petitions for hearing on 07.12.2022 at the end of the Board.

3. Parties shall file a convenience compilation along with a brief note of submissions before the next date of hearing.

4. Interim order to continue.

SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J NOVEMBER 9, 2022 nd Signature Not Verified Digitally Signed W.P.(C) 9115/2020 and conn. matters 6 By:VINOD KUMAR Signing Date:11.11.2022 17:50:47