- In these rules, unless the context otherwise requires, -(1)"Auctioning Authority" means the Director of Fisheries or any officer authorised by the Director in writing to hold auction under these rules;(2)"Director" means the Director of Fisheries, Haryana;(3)"Form" means the form appended to these rules;(4)"License" means a license issued under these rules;(5)"Licensee" means a person in whose favour a license is issued under these rules;(6)"Licensing Authority" means the Director or any officer authorised by him in writing in this behalf; and(7)"Schedule" means a Schedule appended to these rules.
