Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 10 in Boatmen's Co-operative Society duly registered under Bihar and Orissa Co-operative Societies Act, 1935

10.

Reserve jama shall be fixed by adding 15 per cent more than the average of reserve jama for last three years or the reserve jama of last year, whichever be more.