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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Odisha - Subsection

Section 92(i) in The Orissa Motor Vehicles Rules, 1993

(i)every goods carriage shall stop at such police-stations or outpost or beat houses on its route as may be specified therein and thereon the driver shall fill correctly the register prescribed in Form XXXVII maintained at each such police-station, out-posts or beat house; and