Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(2)(b) in The Haryana Electricity Reform Act, 1997

(b)by serving a copy of the notice, and a copy of the proposed final order on the licensee to whom the order relates.