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Bombay High Court

The G.M.I.D.C., Thr The Ex. Engineer, ... vs Appasaheb @ Anna Mohan Chede (Dead) Thr ... on 20 July, 2022

Author: S.G. Dige

Bench: S.G. Dige

                                           {1}                  979-CA-4730-2022


      IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                 BENCH AT AURANGABAD

              CIVIL APPLICATION NO. 4730 OF 2022
             IN FIRST APPEAL (ST) NO. 532 OF 2020
             WITH CA/4728/2022 IN FAST/1256/2020

        THE G.M.I.D.C. THR THE EXECUTIVE ENGINEER
     OSMANABAD MINOR IRRIGATION DIVISION AND OTHERS
                          VERSUS
                    RAM MOHAN CHEDE

                                  ...
              Advocate for Applicants : Mr. A.M. Gaikwad
              Advocate for Respondents : Mr. V.S. Undre
                                  ....

                                       CORAM : S.G. DIGE, J.
                                       DATE : 20th July, 2022

 ORDER :

. Heard learned Counsel for applicants and learned Counsel for respondents.

2. Considering the submissions of both learned Counsel and reasons mentioned in the applications, the applications are allowed. The delay for fling appeals is condoned.

3. Appeals be registered subject to removal of ofce Pooja K. ::: Uploaded on - 23/07/2022 ::: Downloaded on - 24/07/2022 07:20:11 ::: {2} 979-CA-4730-2022 objections, if any.

4. Civil applications are disposed of.

[S.G. DIGE, J.] Pooja K. ::: Uploaded on - 23/07/2022 ::: Downloaded on - 24/07/2022 07:20:11 :::