Bombay High Court
The G.M.I.D.C., Thr The Ex. Engineer, ... vs Appasaheb @ Anna Mohan Chede (Dead) Thr ... on 20 July, 2022
Author: S.G. Dige
Bench: S.G. Dige
{1} 979-CA-4730-2022
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO. 4730 OF 2022
IN FIRST APPEAL (ST) NO. 532 OF 2020
WITH CA/4728/2022 IN FAST/1256/2020
THE G.M.I.D.C. THR THE EXECUTIVE ENGINEER
OSMANABAD MINOR IRRIGATION DIVISION AND OTHERS
VERSUS
RAM MOHAN CHEDE
...
Advocate for Applicants : Mr. A.M. Gaikwad
Advocate for Respondents : Mr. V.S. Undre
....
CORAM : S.G. DIGE, J.
DATE : 20th July, 2022
ORDER :
. Heard learned Counsel for applicants and learned Counsel for respondents.
2. Considering the submissions of both learned Counsel and reasons mentioned in the applications, the applications are allowed. The delay for fling appeals is condoned.
3. Appeals be registered subject to removal of ofce Pooja K. ::: Uploaded on - 23/07/2022 ::: Downloaded on - 24/07/2022 07:20:11 ::: {2} 979-CA-4730-2022 objections, if any.
4. Civil applications are disposed of.
[S.G. DIGE, J.] Pooja K. ::: Uploaded on - 23/07/2022 ::: Downloaded on - 24/07/2022 07:20:11 :::